Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(a) in THE DELHI GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019 (a)in sub-section(1), after the second proviso, the following Explanation shall be inserted, namely:-
