Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(f) in Prevention Of Collision On National Waterways Regulations, 2002

(f)Every vessel shall, if the circumstances of the case admit, avoid anchoring in a narrow channel.