Section 3(b) in The Orissa Cement Control Order, 1973
(b)[ No person shall sell or offer for sale any quantity of cement except under and in accordance with a permit granted in Form I or in any other manner, by the Controller or by any other officer authorised by him in this behalf, and at rates fixed under Clause 12.] [Inserted vide S.R.O. No. 28 of 1981 dated 25.3.1981.]
