Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Bombay Presidency - Subsection Section 12(1) in THE BOMBAY LIFTS ACT, 1939 (1)The State Government may, from time to time by notification in the Official Gazette, and subject to the condition of previous publication make rules to carry out the purpose of this Act.
