Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 242(3)] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(3)(b) in The Income Tax Act, 2025

(b)by the Board or by such specified income-tax authority as the Board may, by notification, specify in this behalf, if they are not in agreement.