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[Cites 0, Cited by 0] [Section 27B(2)] [Section 27B] [Entire Act]

State of Jharkhand - Subsection

Section 27B(2)(b) in Jharkhand Agricultural Produce Markets Act, 2000

(b)In case of an appeal against the order passed under sub-section (8) of section 27A, ten percent of the levy of penalty due from him.