Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(c) in The Statutes of the Punjabi University (c)not more than six months' furlough may be granted to an officer after he has attained the age of retirement or has been prematurely or voluntarily retired in respect of his previous service.
