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[Cites 0, Cited by 0] [Section 277(1)] [Section 277] [Entire Act]

State of Assam - Subsection

Section 277(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)Wilfully do any act connected with any such trade or manufacture whereby the water in any such lake, tank, reservoir, cistern, well, duct or other place for storing water is fouled or polluted.