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State of Tamilnadu - Section

Section 17 in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

17. Power to fix the value of animal or bird for the purpose of fining the straying animal and birds.

- The council shall fix the cost of the animals or birds for the purposed imposing fine on the straying animals or birds, taking into a consideration the local rate of such animals or birds.Form IApplication for Licence or for Renewal of Licence for keeping Animals and Birds[See rules 3(1) and 5 of the Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997]ToThe Licensing Officer,..............................................Domestic Licence :Commercial Licence :