Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

17. Agreement to be executed by the Licensee.

- After issuance of License, the Licensee shall execute an agreement with the Commission undertaking thereby to take necessary measures for compliance of Regulations.