Section 2(1)(j) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955
(j)[ "State Civil Service" means,] [Substituted vide D.P. Notification No. 16/5/70-AIS(III)-A, dated 20.9.71.](i)[ for the purpose of filling up the vacancies in the Indian Administrative Service Cadre of the Arunachal Pradesh-Goa-Mizoram-Union Territories under rule 9 of the Recruitment Rules, any of the following services, namely:- [Substituted vide D.P. Notification No. 13013/1/89-AIS(I), dated 24/1/89.]