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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(2) in Central University of Gujarat (Amendment) Statutes, 2018

(2)They shall come in force on the date of their publication in the Official Gazette.In the Central University of Gujarat Statutes, in Statute 10, following shall be substituted, namely.