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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(1) in The Maharashtra Civil Courts Act, 1869

(1)of the judicial district of Thane shall be co-extensive with the limits of the revenue district of Thane as constituted under the Bombay Land Revenue Code, 1879 (hereinafter referred to as the said Code) on the 30th April, 1960;