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Patna High Court - Orders

Anil Kumar Pankaj & Ors vs The State Of Bihar & Ors on 19 September, 2018

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

   IN THE HIGH COURT OF JUDICATURE AT PATNA
              Civil Writ Jurisdiction Case No.14163 of 2014
======================================================
1. Anil Kumar Pankaj S/o Late Bhola Rai, R/o Village- Kisanpura, P.O.-
Balukaram, P.S.- Vaishali, District- Vaishali. And by now working as a
Cluster Resources Centre Coordinator in M.S. Manpura, Block- Vaishali,
District- Vaishali.
2. Shravan Kumar, S/O Sri Pathalu Ram, R/O Village- Powara, P.O.-
Powara, P.S.- Sarai, District- Vaishali. And by now working as a Cluster
Resources Centre Coordinator in M.S. Maritpur, Block- Vaishali, District-
Vaishali.
3. Shiv Prasad Rai, S/O Late Mahendra Rai, R/O Village- Bariyarpur, P.O.-
Gospur, Bariyarpur, P.S. Rajapakar, District- Vaishali. And by now
working as a Cluster Resources Centre Coordinator in U.M.S. Chakbihaha v
4. Ramesh Kumar, S/O Mahesh Prasad Singh, R/O Village- Chakmahi,
P.O.- Bidupur R.S., P.S.- Rajapakar, District- Vaishali. And by now
working as a Block Resources Person, under Bidupur Block, District-
Vaishali.
5. Bindeshwar Rai, S/O Late Jagdeo Rai, R/O Village- Mirjanagar, P.O.-
Mirjanagar, P.S.- Mahua, District- Vaishali. And by now working as a
Cluster Resources Centre Coordinator in M.S. Mirjanagar, Block- Mahua,
District- Vaishali.
6. Suresh Prasad Singh, S/O Late Shivjee Prasad Singh, R/O Village- Kurai
Buzurg, P.S.- Gangabridge (Hajipur), District- Vaishali. And by now
working as a Cluster Resources Centre Coordinator in U.M.S. Rahimpur,
Block- Bidupur, District- Vaishali.
7. Md. Sakil, S/O Late Md. Ajimuddin, R/O Village- Nayaganj, P.O.-
Nayaganj, P.S.- Desari, District- Vaishali. And by now working as a Block
Resource Coordinator Mahnar, Block- Mahnar, District- Vaishali.
8. Raj Kumari, W/O Late Sarvendra Kumar Rai, R/O Village- Lavapur
Mahnar, P.O.- Mahnar, P.S.- Mahnar, District- Vaishali. And by now
working as a Block Resource Coordinator Mahnar, Block- Mahnar, District-
Vaishali.
9. Shyam Kumar S/O Late Rameshwar Sah, R/O Village- Mahnar, P.O.-
Mahnar, P.S.- Mahnar, District- Vaishali. And by now working as a Cluster
Resources Centre Coordinator in M.S. Lawapur Narayan, Block- Mahnar,
District- Vaishali.
10. Bhuwaneshwar Prasad Rai, S/O Jamun Rai, R/O Village- Shyampur
Dayal, P.S.- Bidupur, District- Vaishali. And by now working as a Cluster
Resources Centre Coordinator in U.M.S. Dilawarpur Gowardhan, Block-
Bidupur, District- Vaishali.

                                                     .... .... Petitioners
                                   Versus
1. The State of Bihar through the Commissioner cum Secretary, Department
of Education, Government of Bihar, New Secretariat, Bihar, Patna
2. The Director, Primary Education, Government of Bihar, New Secretariat,
Bihar, Patna
3. The Director, Research and Training, Education Department, state of
Bihar, Patna
4. The District Magistrate, Vaishali
5. The District Education Officer, Vaishali
            Patna High Court CWJC No.14163 of 2014 (2) dt.19-09-2018

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                       6. The District Programme Officer (Sarva Shiksha Abhiyan), Vaishali
                       7. The Principal, District Institute of Education and Training, Dighi, Hajipur
                       8. The Block Education Officer, Bidupur, District- Vaishali
                       9. The Block Education Officer, Mahnar, District- Vaishali
                       10. The Block Education Officer, Mahua, District- Vaishali
                       11. The Block Education Officer, Vaishali, District- Vaishali

                                                                       .... .... Respondents
                       ======================================================
                       Appearance :
                       For the Petitioner/s : Mr. Shashi Bhushan Kumar
                       For the Respondent/s  : Mr. Kaushal Kumar Jha, Aag14
                       For B.E.P.C.           : Mr. Girijesh Kumar
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                       ORAL ORDER

2        19-09-2018

Leaned counsel for the petitioners seeks permission to withdraw the present writ petition.

Prayer is allowed.

This writ petition is dismissed as withdrawn.

(Anil Kumar Upadhyay, J) Amit/-

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