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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(d) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

(d)"cotton ginning factory" means any premises including the precincts thereof, where cotton is ginned or where cotton fibre is separated from cotton seed by any process whether involving the use of steam, water or other mechanical power or of electrical power;