Section 185(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)No person shall cut down any tree or cut off a branch of any tree, or erect or re-erect or demolish any building or part of a building or alter or repair the outside of any building where such action is of a nature to cause obstruction, danger or annoyance, or risk of obstruction, danger or annoyance, to any person using a street, without the previous permission in writing of the Kshettra Panchayat.
