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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(6) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(6)After receiving the ballot paper, each elector shall proceed to the voting compartment, mark his choice of President on the ballot paper in secrecy and fold it and drop it in the ballot box placed on the table.