Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(9) in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983

(9)Stack details:
(a)Number of stacks
(b)'Natural draft/ID Fan/FD Fan
(c)Material of construction of stack
(d)Stack height-
(i)Above ground level (Meters)
(ii)Above factory Room (Meters)