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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(2)The inspecting officer shall be provided with all possible assistance by the owner or occupier as the case may be of the building or premises for carrying out the inspection.