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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)in the absence of the Chairman, preside at the meetings of the Panchayat Samiti;