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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(11) in Andhra Pradesh Brewery Rules, 2006

(11)All mushtums and fermenting vessels shall be gauged jointly by the Brewery Officer and the licensee, and the Brewery Officer shall prepare tables showing the total capacity of each vessel in litres and capacity of the contents in each to the tenth of centimeter in depth.