Section 48 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
48. Copy of admitted questions to be sent to Administrative Department.
- On the admission of a question by the Speaker, he shall at once cause a copy of it to be forwarded to the Administrative Department concerned. If more than one Administrative, Department is concerned, a copy of the question shall be sent to each and the Departments concerned shall arrange between themselves as to the Department by which the answer shall be given.
