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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(7) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(7)Objections or suggestions, if any, against the delineation of Water. Users Association area or the division of territorial constituencies, shall be filed, by the landholders in the area of operation, before the Collector within a period of seven days excluding the date of display.