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Rajasthan High Court - Jaipur

Rajendra Kumar Sharma S/O Shri ... vs The State Of Rajasthan on 9 November, 2021

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

      S.B. Writ Miscellaneous Application No. 178/2021

                                     IN

          S.B. Civil Misc. Application No.160/2021

                                     IN

             S.B. Civil Writ Petition No.10447/2021

1.   Rajendra Kumar Sharma S/o Shri Brijmohan Sharma,
     Aged About 67 Years, R/o Nearby Post Office, Kishanganj,
     District Baran, Rajasthan. (Appointed As Msw Vide Order
     Dated 29.05.1973 And Retired On 29.03.2001 From The
     Post Of Multi Purpose Worker Mpw)
2.   Babulal Choursiya S/o (Late) Shri Kanhaiya Lal Choursiya,
     Aged About 75 Years, R/o Near By Bohro Ki Masjid Shri Ji
     Ka Chouk, District Baran, Rajasthan. (Appointed As Msw
     Vide Order Dated 14.105.1974 And Retired On 1999 From
     The Post Of Multi Purpose Worker (Mpw)
3.   Bhanwarlal Suman S/o Shri Nandlal Suman, Aged About
     79 Years, R/o Jhawariya Kuaa, Rajpura Ward,bihind Baba
     Kirana Store, District Baran, Rajasthan (Appointed As
     Msw Vide Order Dated 30.05.1962 And Retired On
     31.12.1999 From The Post Of Multi Purpose Worker
     (Mpw)
4.   Hajarilal Sharma S/o Shri Mathura Das, Aged About 72
     Years, R/o Village And Post Galawan, Tehsil Kishanganj,
     District Baran, Rajasthan (Appointed As Msw Vide Order
     Dated 11.08.1971 And Retired On 30.08.2008 From The
     Post Of Multi Purpose Worker (Mpw)
5.   Hiralal Gurjar S/o Shri Bherulal Gurjar, Aged About 77
     Years, R/o Mu- Po. Kishanganj, District Baran, Rajasthan
     (Appointed As Msw Vide Order Dated 20.08.1963 And
     Retired On 31.03.2001 From The Post Of Multi Purpose
     Worker (Mpw)
6.   Kesarilal S/o Shri Gobari Lal, Aged About 73 Years, R/o
     Leka Colony, Nearby Tejaji Ke Chabutare, District Baran,
     Rajasthan     (Appointed          As     Msw       Vide   Order   Dated
     09.08.1771 And Retired On 31.03.2008 From The Post Of
     Multi Purpose Worker (Mpw)



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7.    Kesarilal Suman S/o Shri Bherulal, Aged About 70 Years,
      R/o   Dhohat,tehsil-Mangrol,             District        Baran,   Rajasthan
      (Appointed As Msw Vide Order Dated 04.06.1974 And
      Retired On 31.01.2002 From The Post Of Multi Purpose
      Worker (Mpw)
8.    Mohammda Siddik S/o (Late) Shri Ismayal Khan, Aged
      About 67 Years, R/o Mu. Po. Sarwal, Tehsil Chhipa
      Badaud, District Baran, Rajasthan (Appointed As Msw
      Vide Order Dated 07.041978 And Retired On 31.10.1999
      From The Post Of Multi Purpose Worker (Mpw)
9.    Mohanlal Sharma S/o (Late) Shri Ramkaran Sharma,
      Aged About 68 Years, R/o Gram Bamli, Post Bamla, Tehsil
      And District-Baran, Rajasthan, (Appointed As Msw Vide
      Order Dated 20.05.1972 And Retired On 31.08.2013
      From The Post Of Multi Purpose Worker (Mpw)
10.   Nathulal Verma S/o (Late) Sitaram Verma, Aged About 65
      Years, R/o Mushir Paheda, Tehsil And District Baran,
      Rajasthan,    (Appointed          As       Msw      Vide     Order   Dated
      22.05.1978 And Retired On 31.08.2015 From The Post Of
      Multi Purpose Worker (Mpw)
11.   Nihala Ahamad Pathan S/o Shri Lal Mohammad, Aged
      About 70 Years, R/o Gram Baldada, Tehsil-Anta, District
      Baran, Rajasthan. (Appointed As Msw Vide Order Dated
      15.04.1972 And Retired On 30.04.2010 From The Post Of
      Multi Purpose Worker (Mpw)
12.   Ramdayal Meena S/o Shri Dhannalal, Aged About 73
      Years, R/o Vedpur, Tehsil-Atru, District-Baran, Rajasthan.
      (Appointed As Msw Vide Order Dated 07.09.1978 And
      Retired On 28.02.2010 From The Post Of Multi Purpose
      Worker (Mpw)
13.   Ramprasad Sharma S/o (Late) Shri Badrinarayan Sharma,
      Aged About 79 Years, R/o Susawan Shahbad Road,
      Nearby Ramdware, District Baran, Rajasthan (Appointed
      As Msw Vide Order Dated 09.08.1771 And Retired On
      31.05.2008 From The Post Of Multi Purpose Worker
      (Mpw)
14.   Ramswroop       Malviya        S/o     (Late)       Shri     Durgashankar
      Malviya, Aged About 69 Years, R/o Tel Factor, Nearby
      Subodh School, Jhalawar Road, District Baran, Rajasthan
      (Appointed As Msw Vide Order Dated 20.11.1973 And
      Retired On 31.03.2012 From The Post Of Multi Purpose


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      Worker (Mpw)
15.   Satynarayan Gautam S/o (Late) Shri Ramgopal Gautam,
      Aged About 67 Years, R/o Mala Devi Pahad, Nearby Bihari
      Mandir District-Baran, Rajasthan (Appointed As Msw Vide
      Order Dated 16.11.1972 And Retired On 31.07.2014
      From The Post Of Multi Purpose Worker (Mpw)
16.   Smt. Nirmala Devi W/o (Late) Shri Brijmohan Tailar, Aged
      About 69 Years, R/o House No. A/17, Shivaji Nagar,
      District-Baran, Rajasthan (Appointed As Msw Retired
      From The Post Of Multi Purpose Worker (Mpw)
17.   Smt. Maya Devi W/o (Late) Shri Ganesh Sharma, Aged
      About    65     Years,      R/o      Chhipabadod,           District    Baran,
      Rajasthan (Appointed As Msw And Retired From The Post
      Of Multi Purpose Worker (Mpw)
18.   Suresh Chand Nigam S/o (Late) Shri Basanti Lal Nigam,
      Aged About 69 Years, R/o House No. 1152 Rbh, Jawahar
      Nagar,      Jhalawar          Road         District-Baran,           Rajasthan
      (Appointed As Msw Vide Order Dated 17.04.1972 And
      Retired On 31.07.2012 From The Post Of Multi Purpose
      Worker (Mpw)
                                                                       ----Petitioners
                                    Versus
1.    The State Of Rajasthan, Through Secretary, Medical And
      Health      Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur
2.    Secretary,       Finance          Department,              Government        Of
      Rajasthan, Secretariat, Jaipur.
3.    Principal     Secretary       To     Government,            Department       Of
      Personnel, Main Building, Secretariat, Jaipur (Rajasthan)
4.    Director,     Medical       And      Family        Welfare        Department,
      Swasthya Bhawan, Jaipur.
5.    The Additional Director (Admn.), Medical And Health
      Services, Swasthya Bhawan, Jaipur.
6.    Chief Medical And Health Officer, Government Hospital,
      Bundi (Raj.)
7.    Chief Medical And Health Officer, Government Hospital
      Sawai Madhopur (Raj.).
                                                                  ----Respondents
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                                   For Petitioner(s)         :     Mr. Ashish Sharma for
                                                                   Mr. Rajendra Sharma
                                   For Respondent(s)         :



HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 09/11/2021 The application has been filed seeking correction in the registration number of writ petition in the order dated 24.09.2021 passed by this Court.

A perusal of the record reveals that S.B. Civil Miscellaneous Application No.160/2021 was moved in S.B. Civil Writ Petition No.10447/2021 and not in S.B. Civil Writ Petition No.10446/2021 as erroneously mentioned in the order dated 24.09.2021. This typographical error needs to be rectified.

In view thereof, this application is allowed. In the cause title as also in the body of order dated 24.09.2021, instead of S.B. Civil Writ Petition No.10446/2021, S.B. Civil Writ Petition No.10447/2021 be read. This order may be treated as part and parcel of the order dated 24.09.2021.

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