Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 47] [Entire Act] Union of India - Section Section 51 in The Indian Trusts Act, 1882 51. Trustee may not use trust-property for his own profit. - A trustee may not use or deal with the trust-property for his own profit or for any other purpose unconnected with the trust.
