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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(e) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(e)the constitution of a pension or Provident Fund and the establishment of an insurance scheme and provision of gratuity and other benefits for the benefits of the officers, teachers and other employees of the University;