Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(3) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958 (3)In the absence of the Adhyaksh and Upadhyaksh the Parishad shall elect one of its members to preside at the meeting
