Delhi High Court - Orders
Swararaj @ Raj Shrikant Thackeray vs State & Anr on 16 August, 2022
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~12 to 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 158/2013, CRL.M.A. 33750/2018 & CRL.M.A.
1117/2013
SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
Through: Mr. Vaibhav Tomar & Mr. Sayaji
Nangre, advocates.
versus
STATE & ANR. ..... Respondents
Through: Ms. Rupali Bandhopadhya, ASC with
Mr. Akshay Kumar and Mr. Abhijeet
Kumar, Advocates for R-1.
(13)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 159/2013 & CRL.M.A. 1127/2013, CRL.M.A.
17468/2013, CRL.M.A. 33751/2018
SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
Through: Mr. Vaibhav Tomar & Mr. Sayaji
Nangre, advocates.
versus
STATE & ANR. ..... Respondents
Through: Ms. Rupali Bandhopadhya, ASC with
Mr. Akshay Kumar and Mr. Abhijeet
Kumar, Advocates for R-1.
Mr. Anup Kumar Sinha, Advocate for
R-2.
(14)
+ W.P.(CRL) 200/2013, CRL.M.A. 1526/2013 & CRL.M.A.
33748/2018
SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
Through: Mr. Vaibhav Tomar & Mr. Sayaji
Nangre, Advocates.
Signature Not Verified
Digitally Signed
By:ZEENAT PRAVEEN
Signing Date:17.08.2022
18:04:05
versus
STATE & ANR. ..... Respondents
Through: Ms. Rupali Bandhopadhya, ASC with
Mr. Akshay Kumar and Mr. Abhijeet
Kumar, Advocates for R-1.
(15)
+ W.P.(CRL) 201/2013 & CRL.M.A. 1542/2013 & CRL.M.A.
33755/2018
SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
Through: Mr. Vaibhav Tomar & Mr. Sayaji
Nangre, advocates.
versus
STATE & ANR. ..... Respondents
Through: Ms. Rupali Bandhopadhya, ASC with
Mr. Akshay Kumar and Mr. Abhijeet
Kumar, Advocates for R-1.
(16)
+ W.P.(CRL) 202/2013 CRL.M.A. 1529/2013 & CRL.M.A.
33749/2018
SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
Through: Mr. Vaibhav Tomar & Mr. Sayaji
Nangre, advocates.
versus
STATE & ANR. ..... Respondents
Through: Ms. Rupali Bandhopadhya, ASC with
Mr. Akshay Kumar and Mr. Abhijeet
Kumar, Advocates for R-1.
Signature Not Verified
Digitally Signed
By:ZEENAT PRAVEEN
Signing Date:17.08.2022
18:04:05
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 16.08.2022 W.P.(CRL) 158/2013, W.P.(CRL) 159/2013, W.P.(CRL) 200/2013, W.P.(CRL) 201/2013 & W.P.(CRL) 201/2013
1. It is stated that the connected matters being CRL. MC Nos. 2144/2013, 2972/2013, 2145/2013 and 2146/2013 are coming up before Hon'ble Mr. Justice Purushaindra Kumar Kaurav on 18.08.2022. It is further stated that the present petitions may also be listed before the said bench.
2. Subject to the orders of Hon'ble the Chief Justice, these petitions be listed before Hon'ble Mr. Justice Purushaindra Kumar Kaurav on 18.08.2022.
SWARANA KANTA SHARMA, J AUGUST 16, 2022/kss Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:17.08.2022 18:04:05