Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Rajasthan - Section Section 41 in Rajasthan Tenancy (Government) Rules, 1955 41. Relief to sub-tenants. - If the sub-tenants area is large, the subtenants may also be given relief in the same proportion as is granted to the tenants-in-chief.
