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[Cites 0, Cited by 0] [Section 56A(7)] [Section 56A] [Entire Act]

State of Jharkhand - Subsection

Section 56A(7)(i) in Bihar Factories Rules, 1950

(i)all chains, slings, rings, hooks, shackles and swivels used in connection with molten metal or molten slag or when they are made of half inch bar or smaller, once at least in every six months;