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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(2)(b) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(b)any right, privilege, obligation or liability acquired accrued or incurred by the Jawaharlal Nehru Krishi Vishwavidyalaya in respect of the college or research station, as the case may be, shall be deemed to be the right, privilege obligation or liability acquired, accrued or incurred by the University;