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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(2)Forest Harvesting : Definition, scope, terminology; basic logging hand tools and power chain saws-operation and maintenance; felling operations, dragging, transporting-various methods and equipments; loss in process; management of departmental harvesting; investment decision and planning-road design, work study and costing of operations, marketing; establishment of forest based industries; policy on raw material supply and problems; composite wood products and their manufacture; paper industries, saw milling-techniques and equipment; wood based small and cottage industries in rural development; wood of other uses; grading of wood; record keeping.