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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2)(a) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(a)the acquisition of any land or other property in the area comprised in the Scheme, or affected by, or required for the execution of, the Scheme;