Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29C(1)] [Section 29C] [Entire Act]

Union of India - Subsection

Section 29C(1)(a) in The Representation of the People Act, 1951

(a)the contribution in excess of twenty thousand rupees received by such political party from any person in that financial year;