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National Company Law Appellate Tribunal

Gagan I Land Township Private Limited vs Icici Prudential Real Estate Air-I on 6 February, 2023

Author: Ashok Bhushan

Bench: Ashok Bhushan

         NATIONAL COMPANY LAW APPELLATE TRIBUNAL
                PRINCIPAL BENCH, NEW DELHI
         Company Appeal (AT) (Insolvency) No.904633(ND)/2023

IN THE MATTER OF:

Gagan I-Land Township Pvt. Ltd.                                ...Appellant

Versus

ICICI Prudential Real Estate AIF-I                           ...Respondent

Present:
   For Appellant:        None.
   For Respondent:

                                   ORDER

06.02.2023: The defects were notified to the Appellant on 01.08.2022 which have not been cured so far. Appeal is dismissed for non-prosecution.

[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Archana/nn