National Company Law Appellate Tribunal
Gagan I Land Township Private Limited vs Icici Prudential Real Estate Air-I on 6 February, 2023
Author: Ashok Bhushan
Bench: Ashok Bhushan
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Insolvency) No.904633(ND)/2023
IN THE MATTER OF:
Gagan I-Land Township Pvt. Ltd. ...Appellant
Versus
ICICI Prudential Real Estate AIF-I ...Respondent
Present:
For Appellant: None.
For Respondent:
ORDER
06.02.2023: The defects were notified to the Appellant on 01.08.2022 which have not been cured so far. Appeal is dismissed for non-prosecution.
[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Archana/nn