Madhya Pradesh High Court
Annu @ Anil vs The State Of Madhya Pradesh on 3 March, 2022
Author: Virender Singh
Bench: Virender Singh
1 The High Court Of Madhya Pradesh CRA No. 2353 of 2012 (ANNU @ ANIL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 03-03-2022 List alongwith CRA No.1152/2018 for final hearing.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2022.03.04 11:42:15 IST