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State of Bihar - Section

Section 526 in The Bihar General Provident Fund Rules, 1948

526. When a subscriber to any fund whose subscriptions are realised by deduction from pay-bill is transferred to another district or audit circle the fact that he is subscribing to the fund shall be certified on the last pay certificate by noting thereon, the amount of his monthly subscription and the number of his account or policy.

Note. - When a subscriber to the Post Office Insurance Fund, is transferred to another audit circle, notice of the transfer should also be given to the Accountant General of the new audit circle and to the Deputy Accountant General, Posts and Telegraphs, Calcutta, through the local Accountant General.