Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(2)(g) in The Bihar Prohibition Act, 1938

(g)prescribing the manner in which receptacles, into which talras may be drawn or kept, shall be treated so as to prevent fermentation;