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Bombay High Court

Maasaheb Minatai Thackeray vs Rukmini Jagannath Satranje And 40 Ors on 13 December, 2021

Author: Abhay Ahuja

Bench: A.A. Sayed, Abhay Ahuja

         k                                      1/1           22 wpl 18321.21 os.doc




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                WRIT PETITION (L) NO.18321 OF 2021

         RUKMINI JAGANNATH SATRANJE & ORS.                       ....PETITIONERS
             V/S
         MUNICIPAL CORPORATION OF GREATER
         MUMBAI & ORS.                                           ....RESPONDENTS

                                             WITH
                             INTERIM APPLICATION NO.2114 OF 2021
                                               IN
                               WRIT PETITION (L) NO.18321 OF 2021

         MAASAHEB MINATAI THACKERAY                            ....APPLICANT
         IN THE MATTER BETWEEN
         RUKMINI JAGANNATH SATRANJE & ORS.                     ....PETITIONERS
                V/S
         MUNICIPAL CORPORATION OF GREATER
         MUMBAI & ORS.                                         ....RESPONDENTS
                                               ...
         Mr. S.S. Wadekar for the Petitioners.
         Mr. B.P. Pandey a/w Mr. Ridhima Mangaonkar i/b Mr. Vivek B. Pandey for
         the Intervener/Applicant.
         Mr. Abhay L. Patki, Additional GP for Respondent Nos.2 and 4-State.
         Mr. A.Y. Sakhare, Senior Counsel a/w Ms. Oorja Dhond i/b Mr. S.K.
         Sonawane for the Respondent Nos.1 and 3-MCGM.
         Mr. Jitendra Ghode, Assistant Engineer (Market) present in Court.
                                               ...
                                         CORAM : A.A. SAYED &
                                                  ABHAY AHUJA, JJ.

DATE : 13 DECEMBER 2021. P.C.:

Stand over to 17 December 2021, high on board.
(ABHAY AHUJA, J.) (A.A. SAYED, J.) katkam Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM Date: 2021.12.15 1/1 KATKAM 15:00:15 +0530