Bombay High Court
Maasaheb Minatai Thackeray vs Rukmini Jagannath Satranje And 40 Ors on 13 December, 2021
Author: Abhay Ahuja
Bench: A.A. Sayed, Abhay Ahuja
k 1/1 22 wpl 18321.21 os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.18321 OF 2021
RUKMINI JAGANNATH SATRANJE & ORS. ....PETITIONERS
V/S
MUNICIPAL CORPORATION OF GREATER
MUMBAI & ORS. ....RESPONDENTS
WITH
INTERIM APPLICATION NO.2114 OF 2021
IN
WRIT PETITION (L) NO.18321 OF 2021
MAASAHEB MINATAI THACKERAY ....APPLICANT
IN THE MATTER BETWEEN
RUKMINI JAGANNATH SATRANJE & ORS. ....PETITIONERS
V/S
MUNICIPAL CORPORATION OF GREATER
MUMBAI & ORS. ....RESPONDENTS
...
Mr. S.S. Wadekar for the Petitioners.
Mr. B.P. Pandey a/w Mr. Ridhima Mangaonkar i/b Mr. Vivek B. Pandey for
the Intervener/Applicant.
Mr. Abhay L. Patki, Additional GP for Respondent Nos.2 and 4-State.
Mr. A.Y. Sakhare, Senior Counsel a/w Ms. Oorja Dhond i/b Mr. S.K.
Sonawane for the Respondent Nos.1 and 3-MCGM.
Mr. Jitendra Ghode, Assistant Engineer (Market) present in Court.
...
CORAM : A.A. SAYED &
ABHAY AHUJA, JJ.
DATE : 13 DECEMBER 2021. P.C.:
Stand over to 17 December 2021, high on board.
(ABHAY AHUJA, J.) (A.A. SAYED, J.) katkam Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM Date: 2021.12.15 1/1 KATKAM 15:00:15 +0530