Section 52(2)(g) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(2)(g) in The U.P. Electricity Reforms Act, 1999

(g)the determination of the standards of performance of the persons involved in the generation, transmission, distribution or supply of electricity in the State;

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State of Uttar Pradesh - Subsection

Section 52(2)(g) in The U.P. Electricity Reforms Act, 1999