Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111(7)] [Section 111] [Entire Act] State of West Bengal - Subsection Section 111(7)(i) in The West Bengal Motor Vehicles Rules, 1989 (i)the tax payable to the State according to the West Bengal Motor Vehicles Tax Act, 1979 and any other relevant Act is paid in advance;