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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Assam - Subsection

Section 120(1)(i) in Assam Panchayat Act, 1994

(i)be re-constituted for the Panchayat area of which the Gaon Panchayat or of which Anchalik Panchayat or the district of which the Zilla Parishad has been dissolved; or