Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Rajasthan - Subsection Section 173(4) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (4)A member may withdraw his letter of resignation at any time before it is accepted by the Speaker.
