Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 47 in Bihar Police Act, 2007 47. Legal advisor and offence analysts. - In order to guide, suggest and assist investigation officer, sufficient number of legal advisers and offence analysts shall be made available in the crime investigation department.
