Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 15 in Telangana Probation of Offenders Act, 1936 15. Saving of the jurisdiction of the High Court. - Nothing in this Act shall be deemed in any way to affect or derogate from the jurisdiction of the High Court.
