Section 9 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010
9.
If the Commission is of the opinion that it is necessary or expedient so to do, it may after granting the concerned person the opportunity of being heard, by order, suspend transactions on any contract for the period specified in the order or withdraw any contract from the market or the Exchange, as the case may be.Part - 4 Principles of Market and Market Design
