Madras High Court
R.Ajitha vs The Regional Joint Director Of ... on 28 February, 2019
Author: R.Mahadevan
Bench: R.Mahadevan
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED :28.02.2019
CORAM:
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
WP(MD)No.3718 of 2018
and
WMP(MD)No.3859 and 6144 of 2018
R.Ajitha ... Petitioner
Vs.
1.The Regional Joint Director of Collegiate Education,
Tirunelveli Region,
Tirunelveli – 627 008.
2.The Women's Christian College,
Nagercoil,
Represented by its Secretary cum Correspondent,
Kanyakuamari District – 629 001.
3.The Administrative Committee,
CSI Kanyakumari Diocese,
Represented by its Chairman,
The Bishop of Kanyakumari Diocese,
Nagercoil -1.
4.The Administrative Secretary,
CSI Kanyakumari Diocese,
Nagercoil.
5.Manonmaniam Sundaranar University,
Represented by its Registrar,
Abishekapatti,
Tirunelveli 627 012. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India
praying for issuance of a Writ of Mandamus directing the respondents 2 to
4 herein to appoint the petitioner as Assistant Professor Chemistry (Aided)
in the sanctioned vacancy caused by the retirement of one Dr.Malliha M
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2
Amernath on the basis of her representation made before them dated
07.02.2018.
For Petitioner : Mr.B.Brijesh Kishore
For R-1 : Mr.V.Anand,
Government Advocate
For R-2 : Mr.F.Deepak
For R-3 & R-4 : No appearance
For R-5 : M/s.Ajmal Associates
ORDER
When the matter has been taken up for hearing, the learned Counsel appearing for the petitioner sought liberty to approach the newly constituted Committee, since the earlier Committee is no more in existence.
2.In view of above, leaving it open to the petitioner to approach the newly constituted Committee afresh, this writ petition is closed.
3.In the light of the above, no order needs to be passed in the miscellaneous petition seeking for impleading and the same stands closed and consequently connected miscellaneous petition is also closed. No costs.
Index : Yes / No 28.02.2019 Internet : Yes / No http://www.judis.nic.in 3 To
1.The Regional Joint Director of Collegiate Education, Tirunelveli Region, Tirunelveli – 627 008.
2.The Secretary cum Correspondent, The Women's Christian College, Nagercoil, Kanyakuamari District – 629 001.
3.The Administrative Committee, CSI Kanyakumari Diocese, Represented by its Chairman, The Bishop of Kanyakumari Diocese, Nagercoil -1.
4.The Administrative Secretary, CSI Kanyakumari Diocese, Nagercoil.
5.Manonmaniam Sundaranar University, Represented by its Registrar, Abishekapatti, Tirunelveli 627 012.
http://www.judis.nic.in 4 R.MAHADEVAN.J., dsk ORDER MADE IN WP(MD)No.3718 of 2018 28.02.2019 http://www.judis.nic.in