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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in Islamic University of Science and Technology, Kashmir Act, 2005

(b)"Board" means the Board of Directors established under section 5 of the Jammu and Kashmir Muslim Specified Wakafs and Specified Wakafs Properties (Management and Regulation) Act, 2004 ;