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[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(4)(a) in THE MAJOR PORT AUTHORITIES ACT, 2021

(a)by delivering or tendering it to the allottee or employee or any other person who may be in occupation or possession of the whole or any part of the premises; or