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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Bengal Presidency - Subsection

Section 234(c) in Police Regulations, Bengal , 1943

(c)All police registers of births and deaths shall be open to inspection by the Director of Public Health, Assistant Directors of Public Health, District Health Officers, Municipal Health Officers, Civil Surgeons, District Magistrates, Sub-divisional Officers, Circle Officers, Superintendents and Assistant and Deputy Superintendents, Assistant Health Officers, Sanitary Inspectors, Assistant Superintendent of Vaccination and Inspectors and Sub-Inspectors of Vaccination. Defects discovered in the local registration of vital statistics shall be reported direct to Superintendents for necessary action.